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Madhya Pradesh High Court

Matri Prasad Gautam vs The State Of Madhya Pradesh on 5 July, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 25530 of 2019 (MOHAMMAD HANIF Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/25165/2019, WP/25532/2019, WP/25533/2019, WP/25551/2019, WP/28416/2019 Dated : 05-07-2022 Parties through their counsel.

List after eight weeks awaiting decision in Writ Appeal No. 815/2017.

(MANINDER S BHATTI) JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2022.07.07 11:58:02 IST