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Jammu & Kashmir High Court

Jagdish Sharma & Ors vs Union Territory Of J And K & Anr on 16 November, 2022

                                                                                       Sr. No. 21

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                              CRM (M) No. 230/2021
                                                                                CrlM No. 623/2021

              Jagdish Sharma & Ors.                                       .....Appellant(s)/Petitioner(s)

                                          Through: None.


                                    Vs

              Union Territory of J and K & Anr.                                     ..... Respondent(s)

                                          Through: None.


            CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                                       ORDER

16.11.2022 None has appeared for the petitioners on the last two dates of hearings and none appears today as well, which shows that the petitioners have lost interest in prosecuting the case, as such, the instant petition is dismissed for non-

prosecution.

Interim direction, if any, shall stand vacated.

(MA CHOWDHARY) JUDGE Jammu 16.11.2022 Renu RENU BALA 2022.11.16 16:02 I attest to the accuracy and integrity of this document