Jammu & Kashmir High Court
Jagdish Sharma & Ors vs Union Territory Of J And K & Anr on 16 November, 2022
Sr. No. 21
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 230/2021
CrlM No. 623/2021
Jagdish Sharma & Ors. .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Union Territory of J and K & Anr. ..... Respondent(s)
Through: None.
CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
ORDER
16.11.2022 None has appeared for the petitioners on the last two dates of hearings and none appears today as well, which shows that the petitioners have lost interest in prosecuting the case, as such, the instant petition is dismissed for non-
prosecution.
Interim direction, if any, shall stand vacated.
(MA CHOWDHARY) JUDGE Jammu 16.11.2022 Renu RENU BALA 2022.11.16 16:02 I attest to the accuracy and integrity of this document