Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 16 in The Goa, Daman and Diu Shops and Establishments Act, 1973 16. Young persons to work only between 6 a. m. and 7 p. m. - No young person shall be required or allowed to work in any establishment before 6 a .m. and after 7 p. m.
