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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(xix) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xix)"Head of a University Department" means the head of any leaching Department maintained by the University for imparting instructions to the students of the University and includes the Director or Principal of any institute or college maintained by the University for the promotion of research or for imparting instructions to the students of the University;