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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(5)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(c)Where the market functionary has given Bank guarantee, the Market Committee shall serve the order passed by it under clause (a) on the Bank which has given the guarantee.]