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State of Goa - Section

Section 15C in The Goa Public Health Rules, 1987

15C. Form of application.

- An application for grant of permit to operate an ambulance van in the State shall be made to the Director in Form II hereto accompanied by fee of rupees four thousand only and following documents, namely:-
(a)Registration certificate.
(b)Experience in first aid.
(c)List of facilities in the ambulance.