Section 8(1)(a) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(a) in The U.P. Municipalities Act, 1916

(a)laying out, in areas whether previously built upon or not, new public streets and acquiring land for that purpose and for the, construction of buildings, and their compounds, to abut on such streets;

(aa)[ preparing and executing Master Plan;] [Inserted by U.P. Act No. 26 of 1964.]

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State of Uttar Pradesh - Subsection

Section 8(1)(a) in The U.P. Municipalities Act, 1916