Supreme Court - Daily Orders
Commissioner Of Income Tax vs Dr. Prabhakar Kore Credit Souhard ... on 25 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.26 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2016
CC No. 7382/2016
(Arising out of impugned final judgment and order dated
21/09/2015 in ITA No. 100114/2014 passed by the High Court Of
Karnataka Circuit Bench At Dharwad)
COMMISSIONER OF INCOME TAX AND ANR. Petitioner(s)
VERSUS
DR. PRABHAKAR KORE CREDIT SOUHARD
SAHAKARI NIYAMIT Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date :25/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Ranjit Kumar, S.G.
Mr. Rupesh Kumar, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, Adv.
Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No. 5103 and 3186 of 2015.
Signature Not Verified[ Charanjeet Kaur ] [ Saroj Saini ] Digitally signed by USHA A.R.-cum-P.S. Court Master RANI BHARDWAJ Date: 2016.04.25 17:29:59 IST Reason: