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Supreme Court - Daily Orders

Commissioner Of Income Tax vs Dr. Prabhakar Kore Credit Souhard ... on 25 April, 2016

Bench: A.K. Sikri, R.K. Agrawal

                 ITEM NO.26                       COURT NO.12               SECTION IIIA

                                      S U P R E M E C O U R T O F     I N D I A
                                              RECORD OF PROCEEDINGS

                 Petition for Special Leave to Appeal (C)......of 2016
                                                CC No. 7382/2016

                 (Arising out of impugned final judgment and order dated
                 21/09/2015 in ITA No. 100114/2014 passed by the High Court Of
                 Karnataka Circuit Bench At Dharwad)

                 COMMISSIONER OF INCOME TAX AND ANR.                      Petitioner(s)

                                                         VERSUS

                 DR. PRABHAKAR KORE CREDIT SOUHARD
                 SAHAKARI NIYAMIT                                         Respondent(s)

                 (With appln. (s) for c/delay in filing SLP)

                 Date :25/04/2016 This petition was called on for hearing today.

                 CORAM :
                                HON'BLE MR. JUSTICE A.K. SIKRI
                                HON'BLE MR. JUSTICE R.K. AGRAWAL

                 For Petitioner(s)         Mr. Ranjit Kumar, S.G.
                                           Mr. Rupesh Kumar, Adv.
                                           Mr. Zoheb Hossain, Adv.
                                           Mrs. Anil Katiyar, Adv.
                                           Mr. B.V. Balaram Das,Adv.

                 For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with C.A. No. 5103 and 3186 of 2015.

Signature Not Verified

[ Charanjeet Kaur ] [ Saroj Saini ] Digitally signed by USHA A.R.-cum-P.S. Court Master RANI BHARDWAJ Date: 2016.04.25 17:29:59 IST Reason: