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Calcutta High Court

Swaika Stand Oil Vernish Co.Ltd vs Commissioner Of Income Tax W.B.Iii Cal on 19 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                ITR No. 1 of 1994

                        IN THE HIGH COURT AT CALCUTTA
                      Special Jurisdiction (Income Tax)
                                ORIGINAL SIDE

                           SWAIKA STAND OIL VERNISH CO.LTD.
                                        Versus
                       COMMISSIONER OF INCOME TAX W.B.III CAL.




     BEFORE:

     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

     The Hon'ble JUSTICE JOYMALYA BAGCHI

     Date : 19th March, 2014.


      For Appellant :

      For Respondent:

The Court : None appears to prosecute the matter. Records are also not traceable. As none is present to prosecute the matter, consequently the case stands dismissed.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) Rsg/SN/Bp 2