Calcutta High Court
Swaika Stand Oil Vernish Co.Ltd vs Commissioner Of Income Tax W.B.Iii Cal on 19 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITR No. 1 of 1994
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
SWAIKA STAND OIL VERNISH CO.LTD.
Versus
COMMISSIONER OF INCOME TAX W.B.III CAL.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 19th March, 2014.
For Appellant :
For Respondent:
The Court : None appears to prosecute the matter. Records are also not traceable. As none is present to prosecute the matter, consequently the case stands dismissed.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) Rsg/SN/Bp 2