Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

(f)"furnace", means any structure or installation where any form or type of fuel is burnt or otherwise a temperature higher than ambient is maintained;