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[Cites 0, Cited by 0] [Section 55(7)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(7)(ii) in Uttar Pradesh Private Universities Act, 2019

(ii)After having been awarded the degrees, diploma, or awards, as the case may be, to the last batches of the students of the regular courses, the interim committee shall make a report to the effect to the State Government;