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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1)(iv) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(iv)the other persons: namely those referred to sub-section (2) of section 4 ; one hundred times the land revenue of the lands to be registered.