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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(5)(a) in The West Bengal Factories Rules, 1958

(a)Every pressure vessel which is designed for a working pressure less than the pressure at the source of supply, or less than the pressure which can be obtained in the pipe connecting the pressure vessel with any other source or supply, shall be fitted with a suitable pressure reducing valve or other suitable automatic device to prevent the maximum permissible working pressure of the pressure vessel being exceeded.