Kerala High Court
Subhash.V vs Kerala Public Service Commission on 8 November, 2023
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Wednesday, the 8th day of November 2023 / 17th Karthika, 1945
WP(C) NO. 36774 OF 2023 (V)
PETITIONERS:
1. SUBHASH.V AGED 40 YEARS S/O GOPALAKRISHNAN V, GOKULAM HOUSE,
PUTHUKKUDIPARAMBA,MANJERI-POST,MALAPPURAM, PIN - 676121
2. MOHAMMAD RIYAS.P AGED 29 YEARS S/O
ALAVIKUTTY.P,PUZHAKKAL(H),PONMALA.P.O,POOVAD,PONMALA, MALAPPURAM,
PIN - 676528
3. CHANDRALEKHA.E.R AGED 42 YEARS D/O
RAMACHANDRAN,ELAYIDATH(H),MUDUR(PO),VATTAMKULAM, MALAPPURAM, PIN -
679578
4. VIPIN VG AGED 34 YEARS S/O VIJAYAN,VIJAYAVILASOME,MANOOR,DALUMUGHOM
P.O, TRIVANDRUM, PIN - 695125
RESPONDENTS:
1. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS CHAIRMAN,
PATTAM, TRIVANDRUM, PIN - 695001
2. STATE OF KERALA REPRESENTED BY THE SECRETARY, CO-OPERATION
DEPARTMENT, SECRETARIAT, TRIVANDRUM, PIN - 695001
3. THE MANAGING DIRECTOR THE KERALA STATE CO-OPERATIVE BANK (KERALA
BANK) HEAD OFFICE, COBANK TOWERS. P.B. NO. 6515, VIKAS BHAVAN P.O
PALAYAM, THIRUVANANTHAPURAM, PIN - 695001
4. THE MANAGING DIRECTOR KERAFED WATER WORKS COMPOUND VELLAYAMBALAM,
VIKAS BHAVAN P.O, THIRUVANANTHAPURAM, PIN - 695033
5. THE ADMINISTRATOR THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND
RURAL DEVELOPMENT BANK LTD, HEAD OFFICE, POST BOX NO. 56 STATUE,
THIRUVANANTHAPURAM, PIN - 695001
6. THE MANAGING DIRECTOR KERALA STATE CO-OPERATIVE FEDERATION FOR
FISHERIES DEVELOPMENT LTD, MATSYAFED, KAMALESWARAM, MANACAUD P.O,
THIRUVANANTHAPURAM, PIN - 695009
7. THE CHAIRMAN KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD
'MILMA BHAVAN', PATTOM PALACE P.O, HIRUVANANTHAPURAM, PIN - 695004
8. THE MANAGING DIRECTOR KERALA STATE FEDERATION OF SC/ST DEVELOPMENT
CO-OPERATIVES LTD. FEDERATION COMPOUND A.K.G NAGAR ROAD, PEROORKADA
P.O, THIRUVANANTHAPURAM, PIN - 695005
9. THE KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD REPRESENTED
BY ITS CHAIRMAN, POST BOX NO.2024, GANDHI NAGAR, KOCHI, PIN - 682020
10. THE KERALA STATE CO-OPERATIVE HOUSING FEDERATION LTD REPRESENTED BY
ITS MANAGING DIRECTOR, POST BOX NO. 1896,KALOOR, KOCHI ERNAKULAM,
PIN - 682017
11. THE KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD
REPRESENTED BY ITS MANGING DIRECTOR, POST BOX NO.15, GANDHI NAGAR
KOCHI, PIN - 682020
12. THE KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD REPRESENTED
BY ITS MANGING DIRECTOR, GANDHI NAGAR, ERNAKULAM, KOCHI, PIN -
682020
13. THE KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD
REPRESENTED BY ITS PRESIDENT, POST BOX NO. 4616, ALAPPUZHA, PIN -
688012
14. THE KERALA STATE HANDLOOM WEAVER'S CO-OPERATIVE SOCIETY LTD
REPRESENTED BY ITS MANGING DIRECTOR POST BOX NO. 64, OOTTUKUZHI,
THIRUVANANTHAPURAM, PIN - 695001
15. THE KERALA STATE CASHEW WORKERS APEX INDUSTRIAL CO-OPERATIVE SOCIETY
LTD REPRESENTED BY ITS MANGING DIRECTOR POST BOX NO. 262 INDUSTRIAL
DEVELOPMENT PLOC(H&C COMPOUND) MUNDAKKAL WEST KOLLAM, PIN - 691001
16. THE KERALA STATE HANDICRAFT APEX CO-OPERATIVE SOCIETY LTD
REPRESENTED BY ITS MANAGER, MANNANCHERIL BUILDING, KANNANTHODATH
LANE, VALANJAMBALAM, ERNAKULAM,COCHIN, PIN - 682016
17. THE KERALA STATE CO-OPERATIVE TEXTILE FEDERATION LTD REPRESENTED BY
ITS MANGING DIRECTOR, TC 4/1759, MUTHUSWAMY LANE, DEVASWOM BOARD
JUNCTION, THIRUVANANTHAPURAM, PIN - 695003
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents 3 & 4 to report all the vacancies of
accountants including the vacancies against which temporary hands are
working, till the date of framing of the special rules and respondents 5
to 17 to report all the vacancies of accountant, to the first respondent
pending disposal of this Writ Petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.DINOOP P.D., M.R.SUDHEENDRAN & SARITHA NANDANAN, Advocates for the
petitioners, GOVERNMENT PLEADER for R1 & R2, SRI.GILBERT GEORGE CORREYA,
STANDING COUNSEL for R3, SRI.MANU GOVIND, STANDING COUNSEL for R4,
SRI.T.P.PRADEEP, STANDING COUNSEL for R6, SRI.T.A.SHAJI, STANDING COUNSEL
for R8, SRI.P.C.SASIDHARAN, STANDING COUNSEL for R13 & R15,
SRI.P.U.SHAILAJAN, STANDING COUNSEL for R17, the Court passed the
following:
RAJA VIJAYARAGHAVAN V, J.
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W.P(C) No.36774 of 2023
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Dated this the 8th day of November, 2023
ORDER
The learned Government Pleader takes notice for respondents 1 and 2. Sri.Gilbert George Correya, the learned Standing Counsel takes notice for the 3rd respondent. Sri.Manu Govind, the learned Standing Counsel takes notice for the 4th respondent. Sri.T.P.Pradeep, the learned Standing Counsel takes notice for the 6th respondent. Sri.T.A Shaji, the learned Standing Counsel takes notice for the 8th respondent. Sri.P.C Sasidharan, the learned Standing Counsel takes notice for respondents 13 and 15. Sri.P.U.Shailajan, the learned Standing Counsel takes notice for the 17th respondent. Issue notice by speed post to respondents 5, 7, 9, 10, 11, 12, 14 and 16.
For instructions, post after three weeks.
Sd/-
RAJA VIJAYARAGHAVAN V, JUDGE sru 08-11-2023 /True Copy/ Assistant Registrar