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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in The Indian Institutes of Information Technology Act, 2014

(3)The term of office of a member nominated under clause (ii) of sub-section (2) of section 40 shall expire as soon as he ceases to be a member of the House which elected him.