Delhi High Court - Orders
Neeraj Singal vs Directorate Of Enforcement on 6 September, 2023
$~31 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2356/2023, CRL.M.(BAIL) 996/2023, CRL.M.A.
18543/2023 & CRL.M.A. 18544/2023
NEERAJ SINGAL ..... Petitioner
Through: Mr Kapil Sibal, Sr. Advocate, Dr
Abhishek Manu Singhvi, Sr.
Advocate with Ms Ranjana Roy
Gawai, Mr R. K. Handoo, Mr Ujjwal
Jain, Mr Amit Bhandari, Mr Avishfar
Singhvi, Ms Shambhavi Kashyap, Mr
Garvil Singh, Mr Aashul Agarwal and
Mr Abhishek Pati, Advocates.
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr Zoheb Hossain, Spl. Counsel for
ED with Mr Vivek gurnani, Mr
Baibhav, Mr Kavish Garaich and Ms
Manisha Dubey, Advocates.
AND
32.
+ CRL.M.C. 4376/2023, CRL.M.A. 16658/2023, CRL.M.A.
16660/2023 & CRL.M.A. 24144/2023
NEERAJ SINGAL ..... Petitioner
Through: Mr Kapil Sibal, Sr. Advocate, Dr
Abhishek Manu Singhvi, Sr.
Advocate with Ms Ranjana Roy
Gawai, Mr R. K. Handoo, Mr Ujjwal
Jain, Mr Amit Bhandari, Mr Avishfar
Singhvi, Ms Shambhavi Kashyap, Mr
Garvil Singh, Mr Aashul Agarwal and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 17:20:54
Mr Abhishek Pati, Advocates.
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr Zoheb Hossain, Spl. Counsel for
ED with Mr Vivek gurnani, Mr
Baibhav, Mr Kavish Garaich and Ms
Manisha Dubey, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 06.09.2023
1. Arguments on behalf of the respondent/ED have been heard in part.
2. List for further arguments on 12.09.2023 and 18.09.2023.
VIKAS MAHAJAN, J SEPTEMBER 6, 2023 MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:20:54