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Delhi High Court - Orders

Neeraj Singal vs Directorate Of Enforcement on 6 September, 2023

                                    $~31 & 32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           BAIL APPLN. 2356/2023, CRL.M.(BAIL) 996/2023, CRL.M.A.
                                                18543/2023 & CRL.M.A. 18544/2023

                                                NEERAJ SINGAL                                                                    ..... Petitioner
                                                                                      Through:                 Mr Kapil Sibal, Sr. Advocate, Dr
                                                                                                               Abhishek     Manu    Singhvi,    Sr.
                                                                                                               Advocate with Ms Ranjana Roy
                                                                                                               Gawai, Mr R. K. Handoo, Mr Ujjwal
                                                                                                               Jain, Mr Amit Bhandari, Mr Avishfar
                                                                                                               Singhvi, Ms Shambhavi Kashyap, Mr
                                                                                                               Garvil Singh, Mr Aashul Agarwal and
                                                                                                               Mr Abhishek Pati, Advocates.
                                                                                      versus

                                                DIRECTORATE OF ENFORCEMENT                                                       ..... Respondent
                                                                                      Through:                Mr Zoheb Hossain, Spl. Counsel for
                                                                                                              ED with Mr Vivek gurnani, Mr
                                                                                                              Baibhav, Mr Kavish Garaich and Ms
                                                                                                              Manisha Dubey, Advocates.

                                                                                                         AND
                                    32.
                                    +           CRL.M.C. 4376/2023, CRL.M.A.                                               16658/2023,    CRL.M.A.
                                                16660/2023 & CRL.M.A. 24144/2023

                                                NEERAJ SINGAL                                                                    ..... Petitioner
                                                                                      Through:                 Mr Kapil Sibal, Sr. Advocate, Dr
                                                                                                               Abhishek     Manu    Singhvi,    Sr.
                                                                                                               Advocate with Ms Ranjana Roy
                                                                                                               Gawai, Mr R. K. Handoo, Mr Ujjwal
                                                                                                               Jain, Mr Amit Bhandari, Mr Avishfar
                                                                                                               Singhvi, Ms Shambhavi Kashyap, Mr
                                                                                                               Garvil Singh, Mr Aashul Agarwal and




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 17:20:54
                                                                                                                Mr Abhishek Pati, Advocates.
                                                                                      versus

                                                DIRECTORATE OF ENFORCEMENT               ..... Respondent
                                                             Through: Mr Zoheb Hossain, Spl. Counsel for
                                                                        ED with Mr Vivek gurnani, Mr
                                                                        Baibhav, Mr Kavish Garaich and Ms
                                                                        Manisha Dubey, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                             ORDER

% 06.09.2023

1. Arguments on behalf of the respondent/ED have been heard in part.

2. List for further arguments on 12.09.2023 and 18.09.2023.

VIKAS MAHAJAN, J SEPTEMBER 6, 2023 MK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:20:54