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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(vi) in The Jharkhand Agricultural Produce Markets Rules, 2000

(vi)The Market Committee shall also levy and collect license fee from the traders, brokers, weighmen, measurers, warehousemen and other persons operating in the market area according to the rates specified under Rules 98 and 100.