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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Bombay Presidency - Subsection

Section 33(2)(a) in The Bombay Homoeopathic Practitioners' Act, 1959

(a)the time and place at which and manner in which [election of the members, President and Vice-President of the Council shall be held under section 4];