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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2)(e) in Tamil Nadu Lokayukta Act, 2018

(e)other matters for which the Lokayukta shall have the powers of a Civil Court under clause (f) of sub-section (1) of section 24;