Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Telangana - Subsection Section 29(a) in Telangana Bhoodan and Gramdan Act, 1965 (a)in the case of land donated before the commencement of this Act, within three months from the date of publication of the list under sub-section (4) of section 15;
