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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(3) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(3)Any one who fails to comply with any order or direction given under this Act within the period as specified in the said order or direction or violates or attempt to violate any provision of this Act, shall be punishable under relevant provisions of "the Uttarakhand Government Servant (Discipline and Appeal) Rules, 2003 (as amended from time to time).