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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(2) in The Goa Co-operative Societies Act, 2001

(2)An application for review under the foregoing sub-section by any party, shall be made within ninety days from the date of the communication of the order of the Co-operative Tribunal.