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[Cites 0, Cited by 0] [Section 137A(2)] [Section 137A] [Entire Act]

State of West Bengal - Subsection

Section 137A(2)(b) in New Town, Kolkata Development Authority Act, 2007

(b)the advertisement contravenes any provisions of this Act or the rules or the regulations made thereunder, or any other Act or rule made thereunder for the purpose of advertisement.