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Allahabad High Court

Sujeet Kumar Chaudhary vs Union Of India & Anr. on 14 July, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 40234 of 2010

Petitioner :- Sujeet Kumar Chaudhary
Respondent :- Union Of India & Anr.
Petitioner Counsel :- S.N. Singh
Respondent Counsel :- A.G.I.C.

Hon'ble Dilip Gupta,J.

The petitioner has appeared at the Joint Entrance Examination for admission to M.Sc. Examination conducted by the Indian Institute of Technology, Madras Chennai.

It is the contention of the petitioner that he should be treated as a OBC Category candidate and not as a General Category candidate.

The cause of action does not arise within the jurisdiction of this Court. The petition is, accordingly, dismissed.

Order Date :- 14.7.2010 NSC