Allahabad High Court
Sujeet Kumar Chaudhary vs Union Of India & Anr. on 14 July, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 40234 of 2010 Petitioner :- Sujeet Kumar Chaudhary Respondent :- Union Of India & Anr. Petitioner Counsel :- S.N. Singh Respondent Counsel :- A.G.I.C. Hon'ble Dilip Gupta,J.
The petitioner has appeared at the Joint Entrance Examination for admission to M.Sc. Examination conducted by the Indian Institute of Technology, Madras Chennai.
It is the contention of the petitioner that he should be treated as a OBC Category candidate and not as a General Category candidate.
The cause of action does not arise within the jurisdiction of this Court. The petition is, accordingly, dismissed.
Order Date :- 14.7.2010 NSC