Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(6) in Coal Mines (Nationalisation) Act, 1973 (6)References in this section to the owner of a coal mine shall, in relation to a group of coal mines specified in the Schedule, be construed as references to coal mines.
