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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(iv) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(iv)The occupier or agent of a factory or society shall spread the purchases to be made in the assigned area in an equitable manner, and shall make purchase of cane only after issuing requisition slips. In order to comply with this rule, the occupier or agent or society shall cause identification cards to be distributed to all cane growars of the assigned area to whom requisition slips have been issued and shall maintain a record of their issue and return.