Rajasthan High Court - Jaipur
Bhumika Rathore D/O Mohan Singh Rathore vs The State Of Rajasthan on 6 February, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 122/2023
Bhumika Rathore D/o Mohan Singh Rathore
----Petitioner
Versus
The State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 970/2021 Arvind Choudhary S/o Shri Virendra Choudhary
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18657/2022 Kajal Bardhar W/o Kapil Bardhar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18659/2022 Neelima Modi D/o Shri Mahendra Kumar Modi
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18730/2022 Sandhya Jajoria D/o Sunder Lal Jajoria
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18793/2022 Dr. Ritika Moolchandani D/o Late Chelaram Gurubaxani W/o Late Shri Manish Kumar Moolchandani
----Petitioner Versus The State Of Rajasthan
----Respondent (Downloaded on 09/02/2023 at 12:34:44 AM) (2 of 4) [CW-122/2023] S.B. Civil Writ Petition No. 18825/2022 Maryam Nasir Ansari D/o Shri Nasir Abrar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18832/2022 Komal Yadav D/o Kulwant Singh Yadav, W/o Dr. Vivek Yadav
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18852/2022 Kamal Krishna Ludhani S/o Shri Raj Kumar Ludhani
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18883/2022 Naresh Dhaania S/o Man Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 19077/2022 Deep Singh Rathore S/o Shri Bajrang Singh Rathore
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 19462/2022 Priyanka Chauhan D/o Dr. Bharat Veer Singh W/o Late Neeraj Patni
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 19683/2022 Madhavi Singaria D/o Shri Netram Singaria
----Petitioner (Downloaded on 09/02/2023 at 12:34:44 AM) (3 of 4) [CW-122/2023] Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 19720/2022 Neha Shekhawat D/o Shri Arjun Singh Shekhawat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 19721/2022 Bajrang Lal S/o Shri Krishan Kumar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 19771/2022 Kashmir Singh Yadav S/o Shri Ramniwas Yadav
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 120/2023 Farhan Khan S/o Viqar Ahmed
----Petitioner Versus Rajasthan Public Service Commission
----Respondent For Petitioner(s) : Ms. Sarah Sharma for Mr. Vigyan Shah Mr. Ankul Gupta Mr. Mukesh Pal Jadoun Mr. Naqvi Sehban Mr. Vikas Yadav Mr. Aayush Mall Mr. Amit Jindal Mr. Prashant Vijay Mr. Praveen Kumar Jain For Respondent(s) : Dr. V.B. Sharma, AAG Mr. Nitin Jain Mr. Govind Gupta for Mr. M.F. Baig (Downloaded on 09/02/2023 at 12:34:44 AM) (4 of 4) [CW-122/2023] HON'BLE MR. JUSTICE SUDESH BANSAL Order 06/02/2023 In these writ petitions, few of petitioners were permitted to participate in the interview for the post of Assistant Professor (Business Administration)/ABST.
Learned counsel on behalf of respondent-RPSC states that in compliance of interim orders passed by this Court, petitioners have been permitted to appear for interview. However, their result has been kept in sealed cover.
It is directed that the RPSC shall disclosed the result of petitioners and shall place before this Court on the next date of hearing.
List on 20.2.2023 in supplementary list.
(SUDESH BANSAL),J NITIN/116-132 (Downloaded on 09/02/2023 at 12:34:44 AM) Powered by TCPDF (www.tcpdf.org)