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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(d) in Telangana Advocates' Clerks Welfare Fund Act, 1992

(d)'Cessation of Employment' means removal of the name of an Advocates' Clerk from the State roll maintained by the Committee on account of his retirement or on death;