Bombay High Court
Shri. Pandurang Sakharam Gavali (Since ... vs Shri.Balawant Shankar Gadave (D.H.) By ... on 18 July, 2019
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7315 OF 1999
Shri. Pandurang Sakharam Gavali (since ....Petitioner
Deceased) By Legal Heirs 1.1.shri. Vilas P.
Gavali & Ors.
V/S
Shri.balawant Shankar Gadave (d.h.) By Heirs ....Respondent
Smt. R. B. Gadave (deceased) By Heirs Sou.r. S. Gaikwad Mr.S.G.Karandikar i/by V.B. Rajure For Petitioner None For Respondent CORAM : NITIN W. SAMBRE, J DATE : 18th July, 2019 P.C. :
At the request of learned advocate for the petitioners, Stand over for final hearing in the week commencing from 22.07.2019 by way of last chance.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 19/07/2019 ::: Downloaded on - 20/07/2019 01:26:21 :::