Section 2(b) in The Karnataka Animal Diseases (Control) Act, 1961
(b)“contagious or infectious disease” means rinder-pest, anthrax, hæmorrhagic scepticæmia, rabies, glanders and farcy, epizootic lymphangitis, surra, dourine, equine influenza or pink eyes, sheep-pox, ranikhet disease, black-quarter, foot and mouth disease, tuberculosis, John’s disease, and includes such other diseases as may be notified by the State Government in this behalf;
