Bombay High Court
Abdul Aziz Choudhary And Abdul Rahim G. ... vs Mohammed Ali Mohammed Salih And Another on 5 November, 2020
Author: Anuja Prabhudessai
Bench: S.J. Kathawalla, Anuja Prabhudessai
Digitally
signed by
Swaroop Swaroop S.
Phadke
S. Date:
Phadke
35 COMAPL 167 OF 2019.doc
2020.11.06
21:34:06
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMM. APPEAL (L) NO.167 OF 2019
IN
ARBITRATION PETITION NO.553 OF 2017
Abdul Azis Choudhary and Anr. ... Appellants
versus
Mohammed Ali Mohammed Salih and Anr. ... Respondents
WITH
APPEAL 85 OF 2020
IN
ARBITRATION PETITION NO.769 OF 2017
Shadab Yusuf Mukadam and Anr. ... Appellants
versus
Mohammed Ali Mohammed Saalih and Anr. ... Respondents
WITH
APPEAL 86 OF 2020
IN
ARBITRATION PETITION NO.774 OF 2017
Roshan Najruddin Khan and Anr. ... Appellants
versus
Mohammed Ali Mohammed Salih and Anr. ... Respondents
WITH
APPEAL 84 OF 2020
IN
ARBITRATION PETITION NO.773 OF 2017
Islammuddin Bahadur Mansoory and Anr. ... Appellants
versus
Mohammed Ali Mohammed Salih and Anr. ... Respondents
WITH
APPEAL 89 OF 2020
IN
ARBITRATION PETITION NO.772 OF 2017
Ikram Khamil Qureshi ... Appellant
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35 COMAPL 167 OF 2019.doc
versus
Mohammed Ali Mohammed Salih and Anr. ... Respondents
Mr. Mutahhar Khan i/by Mr. Lokesh D. Zade, for Appellants.
Mr. Karl Tamboly i/by E.A.Sasi, for Respondent No.1.
Mr. Rishikesh Soni i/by Ashok Purohit and Co., for Respondent No.2.
CORAM: S.J. KATHAWALLA &
ANUJA PRABHUDESSAI, JJ.
DATE: 5th NOVEMBER, 2020 P.C.: 1. We are informed that the Respondent No.1 has passed away. In view
thereof, the Advocate for the Appellants will have to take necessary steps to bring on record, the legal heirs of the deceased Respondent No.1. Amendments to that extent shall be carried out before the adjourned date. Stand over to 7 th January, 2021.
2. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
( ANUJA PRABHUDESSAI, J. ) ( S.J.KATHAWALLA, J.)
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