Section 12(2)(x) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(x)the contractor shall notify any change in the number of migrant workmen or the condition of work to the Licensing Officer;

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