Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(4) in The Tea Rules, 1954 (4)The proposed expenditure under each head shall be further classified under the following sub-heads :(i)Pay of Officers.(ii)Pay of Establishment.(iii)Allowances, honoraria etc.(iv)Other charges, contingencies etc.
