Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 378] [Entire Act] State of Karnataka - Subsection Section 378(b) in Karnataka Municipal Corporations Act, 1976 (b)fixing the days and the hours on and during which any market, bazaar or slaughter house may be held or kept open for use;
