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State of Madhya Pradesh - Section

Section 11 in M.P. Nagar Vikas Nidhi Niyam, 2001

11. Maintenances of Registers.

- The Fund Manager shall maintain registers for maintenance of the accounts including the following :-
(i)Cash Book;
(ii)Cheque Book;
(iii)Pass Book;
(iv)A register showing the amount received from the State Government;
(v)Register of loans utilized by the urban local bodies;
(vi)Register of Entry tax;
(vii)Register of Grants;
(viii)Register of recoveries of payment of loans and interest;
(ix)Abstracts of monthly and yearly account of the Fund;
(x)Register relating to guarantee fees;
(xi)Register relating to dues of urban local bodies by various departments of Government.