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[Cites 0, Cited by 0] [Section 93(5)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(5)(j) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(j)At the appointed time, the property shall be put in one or more lots, as the Sale Officer may consider advisable, and shall be disposed of to the highest bidder: