Section 5D(6)(c) in Income Tax Rules, 1962

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Union of India - Subsection

Section 5D(6)(c) in Income Tax Rules, 1962

(c)has not furnished its statement of the sums received and the sums applied for scientific research or research in social science or statistical research or a statement referred to in sub-rule (5), or

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Union of India - Subsection

Section 5D(6)(c) in Income Tax Rules, 1962