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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(a) in The West Bengal Factories Rules, 1958

(a)The operation of repairing a water-sealed gas-holder by the electric welding process, subject to the following conditions:-
(i)The gasholder shall contain only the following gases, separately or mixed at a pressure greater than atmospheric pressure, namely, town gas, coke-over gas, producer gas, blast furnace gas, or gases other than air, used in their manufacture: