Supreme Court - Daily Orders
Jaininder Jain vs Kangaro Industries (Regd.) on 1 September, 2014
Bench: T.S. Thakur, R. Banumathi
ITEM NO.34 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 198/2013
JAININDER JAIN Petitioner(s)
VERSUS
KANGARO INDUSTRIES (REGD.) & ANR. Respondent(s)
(with appln. (s) for deletion of the name of respondent and
permission to file additional documents and stay and office
report)
WITH T.P.(C) No. 199/2013
(With appln.(s) for stay and appln.(s) for deletion of the name of
respondent and Office Report)
Date: 01/09/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Parag Tripathi,Sr.Adv.
Mr. Shailesh Bhatia,Adv.
Mr. Abhishek M. Sinha,Adv.
Ms. Priti,Adv.
Mr. Rajeev Kumar Dubey,Adv.
Mr. Kamlendra Mishra,Adv.
For Respondent(s) Mr. Sudhir Chandra,Sr.Adv.
Mr. Amarjit Singh,Adv.
Mr. Shekhar Kumar,Adv.
Ms. Kasturika K.,Adv.
Ms. Priya Hingorani,Adv.
Ms. Satya Siddiqui,Adv.
Mr. D. S. Mahra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post for final hearing on a non-miscellaneous day.
Signature Not Verified Digitally signed by Mahabir Singh Date: 2014.09.02Interim order to continue.
13:44:49 IST Reason: (Mahabir Singh) (VEENA KHERA) COURT MASTER COURT MASTER