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[Cites 0, Cited by 0] [Section 907] [Entire Act]

State of Punjab - Subsection

Section 907(1) in Punjab Jail Manual, 1996

(1)Each enclosure or each barrack shall have sufficient number of flush type latrines attached to it so that prisoners complete their latrines/bathing parade in half an hour. All flush latrines should be connected to Municipal sewerage system or have proper septic tanks.