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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1) in The Bar Council of Uttar Pradesh Election Rules, 1992

(1)Name of the Proposer.Address........................................................................................................................Enrolment Number in theElectoral Roll..............................Date ...........................................Signature of the proposerI am willing to serve on the Bar Council, if elected.Signature of the CandidateEnrolment Number in theElectoral Roll ..................................Enrolled on .....................................Name and address of the Candidate.The Bar Council of Uttar PradeshForm "B"(Under Rule 12(a))List of Candidates: - The following is the list of candidates for the election to the Bar Council to be held on ..........................................................