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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax -1 vs M/S Abhishek Exim Pvt. Ltd. on 2 September, 2016

Bench: Anil R. Dave, L. Nageswara Rao

     ITEM NO.23                            COURT NO.2              SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)No........../2016
                                             (CC No(s).15900/2016)

     (Arising out of impugned final judgment and order dated 29/03/2016
     in TA No.286/2016 passed by the High Court Of Gujarat At Ahmedabad)

     PR. COMMISSIONER OF INCOME TAX -1                              Petitioner(s)

                                                  VERSUS

     M/S ABHISHEK EXIM PVT. LTD.                        Respondent(s)
     (With appln.(s) for c/delay in filing SLP and office report)

     Date : 02/09/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)             Mr. Atma Ram Nadkarni,ASG
                                   Mr. Ajay Sharma,Adv.
                                   Mr. Shekhar Vyas,Adv.
                                   Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice by speed post. Tag with SLP(C)No.26781/2014.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.09.03 10:31:30 IST Reason: