Madhya Pradesh High Court
Raju Sahu vs The State Of Madhya Pradesh on 22 April, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-19311-2021 The High Court Of Madhya Pradesh MCRC-19311-2021 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 22-04-2021 Heard through Video Conferencing. Parties through their counsel. S hri Laven Arora, learned Panel Lawyer appearing for the State submitted that case diary is not available. He is directed to call for the case diary.
List the matter after two weeks for consideration.
(VISHAL DHAGAT)
JUDGE
mms
Signature
SAN Not
Verified
Digitally signed by
MONSI M SIMON
Date: 2021.04.23
11:26:24 IST