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State of Himachal Pradesh - Section

Section 1 in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983

1. Passed in Hindi by the Himachal Pradesh VidhanSabha. For Statement of Objects and Reasons see the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 24th December, 1983, pp. 1288 and 1300.