Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(41) in The Andhra Pradesh Value Added Tax Act, 2005

(41)'Turnover Tax Dealer' or TOT dealer means any dealer who is registered or liable to be registered for TOT;