Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 31] [Entire Act] Union of India - Subsection Section 31(d) in The Patents Act, 1970 (d)the description of the invention in a paper read by the true and first inventor before a learned society or published with his consent in the transactions of such a society,
