Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(6)] [Section 41] [Entire Act]

Madras Presidency - Subsection

Section 41(6)(a) in The Madras City Police Act, 1888

(a)opposes or fails to obey any order under sub-section (1), or.