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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(e) in The Goa Education Development Corporation Act, 2003

(e)"development" with its grammatical variations, means the carrying out of building, engineering, quarrying or other operations in, on, over, or under land, or the making of any material change in any building or land, and includes re-development, and "to develop" shall be construed accordingly;