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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(c)A Unit Linked policy shall offer one of the following death benefits:
(i)The sum assured as agreed in the policy plus the balance in the unit fund;
(ii)The sum assured as agreed in the policy or the balance in the unit fund whichever is higher.