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Bombay High Court

Nirav Deepak Modi vs Enforcement Directorate And Anr on 14 February, 2020

Bench: B.P. Dharmadhikari, N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 94 OF 2020

 Nirav Deepak Modi                                         ....Appellant
            V/S
 Enforcement Directorate And Anr                        ....Respondent

Adv. A. Agarwal a/w Rahul Agarwal i/b Yashwardhan Tiwari For Appellant Shri H.S. Venegavkar for R.No. 1 CORAM : B.P. DHARMADHIKARI & N. R. BORKAR, JJ DATE : 14th February, 2020 P.C. :

At the request of learned advocate for the Appellant, Stand over to 03/03/2020.
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