Bombay High Court
Nirav Deepak Modi vs Enforcement Directorate And Anr on 14 February, 2020
Bench: B.P. Dharmadhikari, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 94 OF 2020
Nirav Deepak Modi ....Appellant
V/S
Enforcement Directorate And Anr ....Respondent
Adv. A. Agarwal a/w Rahul Agarwal i/b Yashwardhan Tiwari For Appellant Shri H.S. Venegavkar for R.No. 1 CORAM : B.P. DHARMADHIKARI & N. R. BORKAR, JJ DATE : 14th February, 2020 P.C. :
At the request of learned advocate for the Appellant, Stand over to 03/03/2020.
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